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Mr. Shailesh Kumar Singh vs Unknown
2021 Latest Caselaw 290 Jhar

Citation : 2021 Latest Caselaw 290 Jhar
Judgement Date : 19 January, 2021

Jharkhand High Court
Mr. Shailesh Kumar Singh vs Unknown on 19 January, 2021
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr.M.P. No. 1608 of 2018
                                           With
                               Cr.M.P. No. 2317 of 2018
                                           ------

CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

Through: Video Conferencing

------

For the Petitioner(s) : Mr. Shailesh Kumar Singh, Advocate.

            For the State                  : A.P.P

07/19.01.2021:         Counsel for the petitioners is directed to bring on record the judgment of

acquittal of the petitioners which they relied upon.

List these cases after one week.

Anjali/Rajnish (ANANDA SEN, J.)

 
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