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Mr. Rajendra Krishna vs Mr. Manoj Kr. No.3
2021 Latest Caselaw 205 Jhar

Citation : 2021 Latest Caselaw 205 Jhar
Judgement Date : 14 January, 2021

Jharkhand High Court
Mr. Rajendra Krishna vs Mr. Manoj Kr. No.3 on 14 January, 2021
  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P.(S) No. 6498 of 2014
                         ---------

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Petitioner : Mr. Rajendra Krishna, Advocate For the Respondents : Mr. Manoj Kr. No.3, Advocate 16/Dated: 14th January, 2021 Heard through V.C.

2. Mr. Rajendra Krishna, learned counsel for the

petitioner referred the judgment passed by this Court in the

earlier writ application.

3. Due to paucity of time, put up this case on 19.02.2021.

(Deepak Roshan, J.)

Amardeep/

 
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