Dr. Navin Kumar Singh & Others vs The State Of Jharkhand & Others
2021 Latest Caselaw 4914 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 Cont. Case (Civil) No. 407 of 2019
                                                  ---

Dr. Navin Kumar Singh & others --- --- Petitioners Versus The State of Jharkhand & others --- --- Opp. Parties

---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh

For the Petitioners: Mr. Anuj Burman, Advocate For the O.P.-State: Mr. Mukesh Kr. Sinha, Sr. SC-I For the University: Mr. Mithilesh Singh, Advocate

---

07 / 17.12.2021 Judgments referred to in the previous order dated 10.12.2021 have been sent in soft copy yesterday through mail by learned counsel for the opposite party Mr. Mukesh Kumar Sinha. However, same has not been placed on record.

As such, matter is passed over for the day.

(Aparesh Kumar Singh, J) Ranjeet/