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Smt. Monita Rana vs Dinanath Tiwari
2021 Latest Caselaw 4783 Jhar

Citation : 2021 Latest Caselaw 4783 Jhar
Judgement Date : 13 December, 2021

Jharkhand High Court
Smt. Monita Rana vs Dinanath Tiwari on 13 December, 2021
                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                M.A. No. 437 of 2015
                                           ------

1. Smt. Monita Rana

2. Smt. Annpurna Rana ...Appellant(s).

                                     Versus
               Dinanath Tiwari                             ... Respondent(s)

              CORAM       :      HON'BLE MR. JUSTICE ANANDA SEN.
                                          ------
              For the Appellant(s)        : Mr. Nikhil Kumar Mehta, Advocate.
              For the Respondent          : Mr. Sandeep Verma, Advocate

              CORAM       :     HON'BLE MR. JUSTICE ANANDA SEN.
                                             ------
06/13.12.2021:       It has been submitted that Advocate Mr. Nikhil Kumar Mehta, will argue this
              appeal.

Civil Judge (Junior Division)-II,Munsif, Koderma is directed to inform this Court about the latest status of Title Suit No. 49 of 2006 which is pending before the said court after remand, on the limited issue vide the judgment dated 22.05.2015 passed in Title Appeal No. 06 of 2012. Be it noted that there is no stay operating against the Judgment of the First Appellate Court.

    Rajnish/c.p.2                                                       (ANANDA SEN, J.)
 

 
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