Vinay Kumar (Company Commander vs The State Of Jharkhand & Others
2021 Latest Caselaw 4586 Jhar

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 W.P.(S) No. 1735 of 2020

   Vinay Kumar (Company Commander
   Jharkhand Home Guard) & Others ....      ....    Petitioners
                             Versus
   The State of Jharkhand & others   ....   ....    Respondents

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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioners : Mr. Anil Kumar Sinha, Sr. Advocate Mr. Anshuman Kumar, Advocate For the State : Mr. Rajiv Ranjan, Advocate General Mr. P.A.S. Pati, G.A.-II Mr. Piyush Chitresh, A.C. to A.G.

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Oral Order 16 / Dated : 02.12.2021

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.)

Raman/VK