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Arvind Thakur vs The State Of Jharkhand
2021 Latest Caselaw 3173 Jhar

Citation : 2021 Latest Caselaw 3173 Jhar
Judgement Date : 27 August, 2021

Jharkhand High Court
Arvind Thakur vs The State Of Jharkhand on 27 August, 2021
           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                         Cr. Appeal (SJ) No. 350 of 2010
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Arvind Thakur ..... Appellant Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Through- Video Conferencing

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For the Appellant(s) : Mrs. Jasvinder Mazumdar, Advocate For the State : Mrs. Ruby Pandey, APP

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10/Dated: 27/08/2021 Both the learned counsels have concluded their arguments. Judgment reserved.

( Ratnaker Bhengra, J.) Madhav/

 
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