Jaya Kumari Singh vs Vrs
2021 Latest Caselaw 1763 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Transfer Petition (Civil) No. 16 of 2020
       Jaya Kumari Singh                                   ............Petitioner
                                Vrs.
       Shrey Kumar @ Shrya Kumar                           ............. Opposite Party
                                        .......

CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH For the Petitioner : Mr. Lukesh Kumar, Advocate For the O.P. : Mr. Shankar Singh, Advocte

06 /09.04.2021 Learned counsel for the opposite party submits that judgment in Original Matrimonial Title Suit No. 230 of 2020 has already been delivered by the court of learned Principal Judge, Family Court, Ranchi on 26.03.2021. It further appears from the case status at the National Judicial Data Grid site that the said judgment has been delivered on 26.03.2020. As such, the transfer petition has become infructuous.

Accordingly, the transfer petition is disposed of as such.

(Aparesh Kumar Singh, J.) A.Mohanty