Ravi Kumar vs Ut Of J&K And Ors
2026 Latest Caselaw 967 J&K

Jammu & Kashmir High Court

Ravi Kumar vs Ut Of J&K And Ors on 19 February, 2026

                                                                       Sr. No. 02


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

HCP No. 115/2025


Ravi Kumar                                    ..... Petitioner(s)/ Appellant(s)


q
                     Through: Mr. Tanveer Ahmad Khan, Advocate
                vs
UT of J&K and Ors.                                        ..... Respondent(s)
                     Through: Ms. Nisha Kangotra, Advocate vice
                              Mrs. Monika Kohli, Sr. AAG
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                 ORDER

19.02.2026

01. Arguments in present petition could not be concluded today due to non-

availability of learned Sr. AAG.

02. Adjourned at request.

03. List on 05.03.2026.

(Rajesh Sekhri) Judge

Jammu 19.02.2026 Riya Kochhar