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Kuldeep Kumar And Others vs High Court Of J&K And Ladakh
2026 Latest Caselaw 910 J&K

Citation : 2026 Latest Caselaw 910 J&K
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Kuldeep Kumar And Others vs High Court Of J&K And Ladakh on 18 February, 2026

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                               Sr. No. 37

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     WP (C) No. 366/2026


Kuldeep Kumar and others                        .... Petitioner/Appellant(s)

                       Through:-   Mr. Rahil Raja, Advocate

                 V/s

High Court of J&K and Ladakh                             .....Respondent(s)
and others
             Through:-
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                                ORDER

18.02.2026

1. List before a Bench, of which one of us (Sanjeev Kumar 'J') is not a

member on 23.02.2026.





                       (SANJAY PARIHAR)           (SANJEEV KUMAR)
                             JUDGE                      JUDGE
Jammu:
18.02.2026
Shafqat
 

 
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