Nadeem Iqbal vs Ut Of J&K & Ors
2026 Latest Caselaw 904 J&K

Jammu & Kashmir High Court

Nadeem Iqbal vs Ut Of J&K & Ors on 18 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                               Regular List

                                                              Serial No. 02



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
HCP No. 171/2025

Nadeem Iqbal
                                                               .....Petitioner(s)

                Through: Mr. Anil Gupta, Advocate.

               Vs

UT of J&K & Ors.
                                                             .....Respondent(s)

                Through: Ms. Nisha Kangotra, Assisting Counsel
                         vice
                         Mrs. Monika Kohli, Sr. AAG.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                              ORDER

(18.02.2026)

01. Counter affidavit is stated to have been filed by the

respondents on 10.02.2026. However, the same is not on record.

The Registry is directed to trace out the same and place it on record.

02. On the next date of hearing, the respondents shall also

produce the detention record.

03. List for final hearing on 04.03.2026.

(SANJAY DHAR) JUDGE JAMMU 18.02.2026 Bunty