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Mehda Dar And Ors.(Senior Citizen) vs Union Territory Of J And K And Ors. ...
2026 Latest Caselaw 866 J&K/2

Citation : 2026 Latest Caselaw 866 J&K/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mehda Dar And Ors.(Senior Citizen) vs Union Territory Of J And K And Ors. ... on 18 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                          Serial No.28
                                                                                          Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                            AT SRINAGAR
                                                                 ...
                                                      WP(C) 1446/2024 CM(3869/2024) CM(5967/2025)


                    MEHDA DAR AND ORS.(SENIOR CITIZEN)

                                                                                           .........Petitioner(s)
                                                             Through:
                                                              None.

                                                             Versus
                    UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT)

                                                                                           ......Respondent(s)
                                                         Through:
                                         Mr. Bilal Ahmad Malla, Advocate for R4 to R10

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                                 ORDER

18.02.2026

1. Learned counsel for the petitioner is directed to file a response to CM

No. 5967/2025, with an advance copy furnished to the learned counsel

for the other side.

2. Learned counsel for the petitioner is further directed to appear and assist

this Court on the next date of hearing, failing which the matter shall be

considered and decided on merits in his absence.

3. List on 25.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 18.02.2026 "Shaista"

 
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