Zahid Yousuf Mir & Ors vs Ut Of J And K & Ors
2026 Latest Caselaw 837 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zahid Yousuf Mir & Ors vs Ut Of J And K & Ors on 17 February, 2026

                                                                                  Sr. No.1

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT SRINAGAR

           WP(C) No.5/2020
           c/w
           CCP(S) No.112/2020
           CCP(S) No.280/2025
           WP(C) No.1621/2025

           Zahid Yousuf Mir & Ors.                                      ....Petitioner(s)/Appellant(s)
                                    Through :- Mr. Faisal Qadri, Sr. Adv., with
                                               Ms. Mariya Ashraf, Adv. (Through VC)
                    V/s
           UT of J and K & Ors.                                                    ....Respondent(s)

                                   Through :-   None.
           CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                    ORDER

17.02.2026 WP(C) No.5/2020

Learned counsel for the petitioners submits that the respondents have

not filed reply/objections in connected petition being WP(C) No.1621/2025.

Same be filed by or before the next date of hearing.

List this matter along with connected matters of Jammu Wing with

lead case being WP(C) No.105/2025 on 24.03.2026.

Meanwhile, interim direction, if any, in all cases, shall continue and

the respondents are directed to comply with the order dated 14.05.2025 with

regard to release of salary to the petitioners.

Last and final opportunity is granted to the respondents to file

compliance report/statement of facts by or before the next date of hearing.

                                                                    )        (M A Chowdhary)
           Jammu:                                                                 Judge
           17.02.2026
           Surinder