Union Territory Of Jk Through Its vs Randhir Singh & Ors
2026 Latest Caselaw 793 J&K

Jammu & Kashmir High Court

Union Territory Of Jk Through Its vs Randhir Singh & Ors on 16 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                              Serial No. 01
                                                                        SUPPLEMENTARTY CAUSE LIST-I
                                                                         (THROUGH VIRTUAL MODE)

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                 AT JAMMU

                                                   WP(C) 1299/2025
                                                   CM(4945/2025)
                                                   CM(3092/2025)

                         Union Territory of JK Through Its           ...Appellant/Petitioner(s)
                         Commissioner Secretary to
                         Government Technical Education
                         Department & Others.

                         Through:     Mr. Bhanu Jasrotia, GA.

                                                          Vs.

                          Randhir Singh & Ors.                                   ...Respondent(s)

                         Through:     Mr. Joginder Thakur, Advocate.

                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                       ORDER

16.02.2026

01. Mr. Joginder Thakur, learned counsel submits that he has been recently engaged by the respondent and he has filed his Power of Attorney today itself. Accordingly, he seeks some time to prepare the matter.

02. Time as prayed for is granted.

03. List again on 27th March, 2026.

                                         (SHAHZAD AZEEM)                 (SINDHU SHARMA)
                                              JUDGE                           JUDGE
                         SRINAGAR:
                         16.02.2026
                         "HAMID"