Abdul Gaffar Bhat vs Ut Of J&K And Ors
2026 Latest Caselaw 665 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Gaffar Bhat vs Ut Of J&K And Ors on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 17
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                      WP(C) No. 1122/2022


                Abdul Gaffar Bhat
                                                                            ..... Appellant/petitioner(s)
                                                     Through: -
                                Ms. Seerat, Advocate vice Mr. A. H. Naik, Sr. Advocate


                                                             V/S
                UT of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

None

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Learned counsel for the petitioner states that she is under

instructions not to press the instant petition. Her statement is taken

on record.

02. In view of above, the instant petition is dismissed as not pressed.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"