M/S Kapahi Contracts Private vs Inspector General
2026 Latest Caselaw 655 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Kapahi Contracts Private vs Inspector General on 12 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                               Supp. List-1
                                                                                Sr. No. 02

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                             AT SRINAGAR
                                              (Through virtual mode)
               Arb P No. 17/2024

               M/s Kapahi Contracts Private                                 .....Petitioner(s)
               Limited

                                         Through: Mr. Sarfraz Ahmed Rather, Advocate.

                                    Vs

               Inspector General, Border Security                         ..... Respondent(s)
               Force & Ors.
                                Through: None.

               Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                   ORDER

12.02.2026

01. None appears for the respondents. Await appearance.

02. Learned counsel for the petitioner submits that he does not

have a copy of the reply filed by the respondents. He may get in

touch with learned counsel for the respondents to obtain a copy

of the reply.

03. List this petition for consideration on 27.02.2026.

(SANJAY DHAR) JUDGE Jammu 12.02.2026 Shivalee