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Gulshan Kumar vs Union Of India & Ors
2026 Latest Caselaw 637 J&K

Citation : 2026 Latest Caselaw 637 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Gulshan Kumar vs Union Of India & Ors on 10 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                               Regular List

                                                              Serial No. 17



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 2218/2007

Gulshan Kumar
                                                               .....Petitioner(s)

                 Through: Mr. Rohit Verma, Advocate.

               Vs

Union of India & Ors.
                                                             .....Respondent(s)

                 Through: Mr. Sumant Sudan, Advocate vice
                          Mr. Vishal Sharma, DSGI.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                               ORDER

(10.02.2026)

01. Learned counsel for the applicants/proposed petitioners

seeks further time to file affidavit/legal heir certificate by next date

of hearing. The request is allowed.

02. List on 04.03.2026.

(SANJAY DHAR) JUDGE JAMMU 10.02.2026 Bunty

 
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