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Mohammad Abdullah Mir And Ors vs Ut Of Jk And Others
2026 Latest Caselaw 632 J&K/2

Citation : 2026 Latest Caselaw 632 J&K/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Abdullah Mir And Ors vs Ut Of Jk And Others on 12 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                                                        S. No. 32
                                                                                        Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                         LPA 114/2023 in
                                                         [OWP 730/2011]
                         MOHAMMAD ABDULLAH MIR AND ORS
                                                                                ...Petitioner(s)/Appellant(s)
                         Through: Mr. M. Ayoub Bhat, Advocate

                                                                 Vs.
                           UT of JK and Others
                                                                                 ...Respondent(s)
                         Through: Ms. Shaila Shameem, Assisting counsel vice
                                  Mr. Jahingeer A Dar. GA
                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                              ORDER

12.02.2026

Steps for service upon respondents 8 and 9 have not been taken. Requisite steps for service upon the respondents 8 and 9 be taken within a week's time. Subject to steps being taken, notice be issued to the said respondents returnable within a period of four weeks.

List on 23.04.2026.

Interim direction, if any, to continue till next date of hearing before the Bench.


                                                    (SHAHZAD AZEEM)            (SINDHU SHARMA)
                                                            JUDGE                           JUDGE
                    SRINAGAR
                    12.02.2026
                    "Imtiyaz"









 

 
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