Abdul Rahim Sheikh And Ors vs Ut Of J&K & Ors
2026 Latest Caselaw 574 J&K

Jammu & Kashmir High Court

Abdul Rahim Sheikh And Ors vs Ut Of J&K & Ors on 9 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 05
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 3341/2025


Abdul Rahim Sheikh and Ors.                       .... Appellant(s)/Petitioner(s)

                        Through:-       None.




UT of J&K & Ors.                                             .....Respondent(s)

                        Through:-       Ms. Sagira Jaffar, Advocate vice
                                        Ms. Monika Kohli, Sr. AAG.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                    ORDER

09.02.2026.

1. In view of the controversy involved in the present petition, the

matter is referred for mediation.

2. Let the matter be referred to the Mediator.

3. List on 04.03.2026.

(Rajnesh Oswal) Judge JAMMU 09.02.2026 NEHA-1