Bandana Sambyal vs Ut Of J&K & Ors
2026 Latest Caselaw 503 J&K

Jammu & Kashmir High Court

Bandana Sambyal vs Ut Of J&K & Ors on 7 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                     Sr. No. 16
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                   WP(C) No. 2258/2024


                   Bandana Sambyal                                      .... Appellant(s)/Petitioner(s)

                                                Through:-    None.




                   UT of J&K & Ors.                                                .....Respondent(s)

                                                Through:-    None.

                   CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                          ORDER

07.02.2026.

1. In previous order, it is already mentioned that there is no element of

settlement between the parties.

2. List on 08.04.2026.

(Rajnesh Oswal) Judge JAMMU 07.02.2026 NEHA-1