M/S Sun Steel Fabrications vs Ut Of J&K And Ors
2026 Latest Caselaw 450 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Sun Steel Fabrications vs Ut Of J&K And Ors on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 32
                                                                                    Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                  WP(C) 177/2026

                M/s Sun Steel Fabrications
                                                                               ..... Appellant/petitioner(s)
                                                          Through: -
                                  Mr. Bilal Bhat, Advocate vice Mr. Azhar-ul-Amin, Advocate

                                                              V/S
                UT of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

Mr. F. N. Shah, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.02.2026

01. Learned counsel for the respondents is directed to seek and report

instructions on the next date of hearing with respect to subject

matter of the writ petition.

02. List on 10.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.02.2026 "Mohammad Yasin Dar"