Abdul Hadee Shah vs Union Territory Of J&K And Ors
2026 Latest Caselaw 357 J&K/2

Citation : 2026 Latest Caselaw 357 J&K/2
Judgement Date : 5 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Abdul Hadee Shah vs Union Territory Of J&K And Ors on 5 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                             Serial No. 34
                                                                           REGULAR CAUSE LIST

                            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR

                                                    LPA 236/2022
                                                  In SWP 236/2011

                         Abdul Hadee Shah.                         ...Appellant/Petitioner(s)

                         Through: Mr. A. H. Naik, Senior Advocate with
                                      Ms. Seerat Ishfaq, Advocate.

                                                         Vs.

                          Union Territory of J&K and Ors.                   ...Respondent(s)

                         Through: Mr. Furqan Yaqub Sofi, GA for R-1 to 3.
                                  Mr. Bikramdeep Singh, Dy. AG for R-4.
                                  Mr. Mohsin S. Qadri, Sr. AAG with
                                  Ms. Maha Majeed, Assisting Counsel for R-5.
                          CORAM:
                                  HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                  HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                      ORDER

05.02.2026

01. Respondent Nos. 2 and 3 have produced the record.

02. The respondent No. 4 shall produce the relevant record before this Court on the next date of hearing.

03. List again on 5th March, 2026.



                                        (SHAHZAD AZEEM)                (SINDHU SHARMA)
                                             JUDGE                          JUDGE
                         SRINAGAR:
                         05.02.2026
                         "HAMID"