Noor Illahi Fakhtoo vs Ut Of J&K And Ors
2026 Latest Caselaw 356 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Noor Illahi Fakhtoo vs Ut Of J&K And Ors on 5 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                     S. No. 55
                                                                     Suppl. Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                             LPA No. 314/2025
                                          In WP(C) No. 1260/2025
                                             CM No. 8691/2025

           Noor Illahi Fakhtoo                                ...Appellant/Petitioner(s)

            Through: Mr. G. A. Lone, Advocate with
                     Mr. Mujeeb Andrabi, Advocate
                                           Vs.

           UT of J&K and Ors.                                         ...Respondent(s)

           Through: Mr. Salih Pirzada, Advocate with
                    Mr. Ahmad Basand & Mr. Bhat Shafi, Advocate for R-7
           CORAM:
                   HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                   HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                ORDER

05.02.2026 Heard.

Reserved for judgement.

(SHAHZAD AZEEM) (SINDHU SHARMA) JUDGE JUDGE

SRINAGAR 05.02.2026 Manzoor