Mst. Shah And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 314 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mst. Shah And Ors vs Ut Of J&K And Ors on 5 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                   Serial No. 3
                                                                                   Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                 WP(C) No. 545/2022
                                                     C/w
                                                 CCP(S) No. 86/2023
                Mst. Shah and Ors.
                                                                              ..... Appellant/petitioner(s)
                                                        Through: -
                                 Mr. T. A. Lone, Advocate vice Mr. Anees Geelani, Advocate

                                                             V/S
                UT of J&K and Ors.
                                                                                  ..... Respondent(s)

Through: -

Mr. Hakim Aman Ali, Dy. AG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 05.02.2026

01. Learned counsel for the petitioners seeks and is granted two weeks'

further time to lay a motion for bringing on record the legal heirs of

petitioner No. 1.

02. List on 11.03.2026.

03. Interim direction, if any, subsisting as on date shall continue till next

date of hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 05.02.2026 "Mohammad Yasin Dar"