Dr Gulzar Ahmad And Anr vs Crime Branch Kashmir
2026 Latest Caselaw 1237 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Dr Gulzar Ahmad And Anr vs Crime Branch Kashmir on 26 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                             Serial No. 24
                                                            Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                CRM(M) 78/2023

DR GULZAR AHMAD AND ANR                                ...Appellant(s)/Petitioner(s)

Through:   Mr. Ahmad Basaud, Advocate
                                      Vs.

CRIME BRANCH KASHMIR
                                                                   ...Respondent(s)
Through:   None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

26.02.2026

1. Adjourned at the request of learned counsel for the petitioners.

2. List on 23.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

26.02.2026 "Misba"