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Shiv Kumar vs Bajaj Allianz Gen Co. Ltd. & Ors
2026 Latest Caselaw 1141 J&K

Citation : 2026 Latest Caselaw 1141 J&K
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Shiv Kumar vs Bajaj Allianz Gen Co. Ltd. & Ors on 26 February, 2026

                                                                                  Serial No. 112

             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU

            MA No. 189/2013 c/w
            MA No. 188/2013

            Shiv Kumar                                             .....Appellant(s)/Petitioner(s)
                                        Through: None.

                                               V/s
            Bajaj Allianz Gen Co. Ltd. & Ors                                 ..... Respondent(s)
                                        Through: None.


            CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                    ORDER

(26.02.2026)

List on 07.05.2026, awaiting appearance on behalf of the parties.

(M A CHOWDHARY) JUDGE

Jammu 26.02.2026 Renu

 
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