Citation : 2026 Latest Caselaw 1103 J&K
Judgement Date : 23 February, 2026
Sr. No. 89
HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT JAMMU
WP(C) No.1063/2022
Naseeb Singh & Ors. ....Petitioner(s)/Appellant(s)
Through :- None.
V/s
UT of J&K & Ors. ....Respondent(s)
Through :- None.
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
ORDER
23.02.2026 Due to sad demise of Shri Madan Mohan Baru, Advocate, the
members of the Bar have abstained from the appearance.
Adjourned awaiting appearance of the parties.
List on 24.04.2026.
) (M A Chowdhary)
Judge
Jammu:
23.02.2026
Surinder
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