Choudhary Ibrahim And Anr vs Ut Of J&K And Anr
2026 Latest Caselaw 1075 J&K

Citation : 2026 Latest Caselaw 1075 J&K
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court

Choudhary Ibrahim And Anr vs Ut Of J&K And Anr on 23 February, 2026

                                                                          Sr. No. 03


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

Bail App No. 151/2026


Choudhary Ibrahim and Anr.                       ..... Petitioner(s)/ Appellant(s)


q
                     Through: None
                vs
UT of J&K and Anr.                                           ..... Respondent(s)
                     Through:
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

23.02.2026

01. None for the petitioners.

02. Await appearance.

03. List on 24.02.2026.

(Rajesh Sekhri) Judge

Jammu 23.02.2026 Riya Kochhar

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