Mohammad Ashraf Lone(Senior Citizen) vs Shrikant Balasaheb Suse And Ors. ...
2026 Latest Caselaw 1043 J&K/2

Citation : 2026 Latest Caselaw 1043 J&K/2
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ashraf Lone(Senior Citizen) vs Shrikant Balasaheb Suse And Ors. ... on 23 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                         Serial No.37
                                                                                         Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                   CCP(S) 440/2025 in[WP(C) 2988/2024]

                    MOHAMMAD ASHRAF LONE(SENIOR CITIZEN)

                                                                                          .........Petitioner(s)
                                                         Through:
                                                  Mr. Mir Umar, Advocate.

                                                          Versus
                    SHRIKANT BALASAHEB SUSE AND ORS. (REVENUE)

                                                                                         ......Respondent(s)
                                                          Through:
                                Ms. Maha Majeed, Assisting Counsel vice Mr. Mohsin Qadiri, Sr. AAG
                                      For R1 and R2 and vice Mr. Waseem Gul for R3 to R6.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

23.02.2026

1. Learned counsel appearing for the respondents seeks and is granted a

last and final opportunity of four weeks to file a statement of

facts/compliance report, strictly in conformity with order dated

20.12.2024, with a copy in advance to the learned counsel for the other

side.

2. List on 01.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 23.02.2026 "Shaista"