Gull Mohammad Dar And Ors.(Senior vs Union Territory Of J And K And Ors
2026 Latest Caselaw 1003 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Gull Mohammad Dar And Ors.(Senior vs Union Territory Of J And K And Ors on 20 February, 2026

                                                     S. No. 01
                                                     Regular List


 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
              WP(C) 3018/2025 CM(8048/2025)
GULL MOHAMMAD DAR AND ORS.(SENIOR                ...Petitioner(s)
CITIZEN).
          Through: None.

                               Vs
UNION TERRITORY OF J AND K AND ORS.              ...Respondent(s)

              Through: None.
CORAM:
      Khursheed-Ul-Islam, Registrar Judicial.
                           ORDER

20.02.2026

Record in terms of Hon'ble Court order dated

05.12.2025 has been received from the office to the Deputy

Commissioner (Commissioner Agrarian Reforms), Anantnag,

and same is enclosed with the file for kind perusal of the

Hon'ble Court.

Further, notice in terms of Hon'ble Court order dated

05.12.2025 has been issued to the respondents.

As per the office report, tracking reports have been

received wherein the delivery of notices with regard to

respondent No. 1 to 4 have been confirmed. However, notice

issued to respondent No. 5 has not been served due to

insufficient address.

Office to issue notice to the learned counsel for the

petitioners for filing fresh and complete particulars of

respondent No. 5 along with requisites within two weeks.

Put up again on 06.03.2026.

(Registrar Judicial)

SRINAGAR 20th February, 2026 "Sabreena Rahim"