Rubya Jan vs Muzaffar
2026 Latest Caselaw 2178 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Rubya Jan vs Muzaffar on 8 April, 2026

                                                                  S. No. 09
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
        SWP 1885/2013 IA(1/2015[02/2015]) IA(2/2013[3027/2013])
  RUBYA JAN.                                                  ...Petitioner(s)

                    Through: None.

                                      Vs
  MUZAFFAR.                                                   ...Respondent(s)

                    Through: None.


  CORAM:
        Khursheed-Ul-Islam, Registrar Judicial.
                                   ORDER

08.04.2026 As per the office report, the issue involved in this case pertains to

ReT scheme and is stated to be sub-judice before the Hon'ble

Supreme Court.

Await decision of SLP pending before the Supreme Court in terms

of Hon'ble Court order dated 02.09.2024.

List on 02.07.2026.

(Registrar Judicial)

SRINAGAR 8thApril, 2026 "Sabreena Rahim"