Eva Kumari vs Syed Abid Rasheed Shah
2025 Latest Caselaw 2467 J&K

Jammu & Kashmir High Court

Eva Kumari vs Syed Abid Rasheed Shah on 28 October, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                     Sr. No.12

IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                (Through Virtual Mode)


                            CCP(D) No.43/2025

Eva Kumari                                        ...Petitioner(s)/Appellants.
Through:     Mr. Achal Sharma, Advocate.
                                     Vs.
Syed Abid Rasheed Shah                                     ....Respondent(s)
Through:     Mr. Sunil Malhotra, GA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                 ORDER

28.10.2025

Learned counsel for the respondent, with reference to our order dated October 14, 2025, submits that the SLP preferred against the order and judgment dated June 6, 2025, has since been dismissed by the Supreme Court. And, accordingly, the matter has been taken up with the National Medical Commission for creating one additional seat to adjust the petitioner to comply with judgment referred to above. It is urged for the matter is under active consideration of the competent authority, the necessary orders in this regard shall be passed within three days from

That being so, learned counsel for the petitioner submits that nothing substantive survives in the petition, the same be disposed of as having been rendered infructuous. However, in the event the necessary/ formal orders, as indicated above, are not passed within the stipulated time, he be granted liberty to move an appropriate application in this petition itself for its revival and appropriate orders.

In the wake of the above, the contempt petition is disposed of in terms of the statements made by the learned counsel for the parties with the liberty prayed for.

                                                 (RAJNESH OSWAL)              (ARUN PALLI)
                                                          JUDGE               CHIEF JUSTICE
                           Srinagar
                           28.10.2025
                           Abdul Qayoom, Secy.