Ghulam Hassan Najar And Others vs Prashant Goyal And Others
2025 Latest Caselaw 1804 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Hassan Najar And Others vs Prashant Goyal And Others on 15 October, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                            Serial No. 31
                                                           Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                    CCP(S) 250/2023 in[SWP 417/2017]
GHULAM HASSAN NAJAR AND OTHERS                        ...Appellant(s)/Petitioner(s)

Through:   Mr. T. Khawaja, Sr. Advocate with
           Mr. Naseer Ul Akbar, Advocate
                                     Vs.

PRASHANT      GOYAL         AND OTHERS
                                                                  ...Respondent(s)
(HOUSING AND URBAN DEVELOPMENT
DEPARTMENT)
 Through: Mr. Ilyas Nazir, GA

CORAM:

       HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

15.10.2025

1. Learned counsel for the respondents seeks and is granted four weeks' time for filing fresh compliance report strictly in terms of the judgment dated 11.10.2021, passed by this Court, with an advance copy to the other side.

2. List on 21.11.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

15.10.2025 "Misba"