Union Territory Of J And K And Ors vs Ravi Kumar And Ors
2025 Latest Caselaw 1785 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J And K And Ors vs Ravi Kumar And Ors on 14 October, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                            Sr. No. 10

               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT SRINAGAR

                                         WP(C) 163/2025 CM(328/2025)
              UNION TERRITORY OF J AND K AND ORS.                           ...Petitioner(s)/appellant(s)

              Through:           Ms. Maha Majeed, Assisting Counsel, vice
                                 Mr. Mohsin Qadiri, Sr. AAG.

                                                         Vs.
              RAVI KUMAR AND ORS.                                                     ...Respondent(s)

              Through:           Mr. Lone Altaf, Advocate
              CORAM:
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

14-10-2025

Learned counsel for the parties are ad idem that the matter in issue is squarely covered by an order and judgment dated 30.08.2025, rendered by a Coordinate Bench of this Court in WP(C) No. 208/2025 (UT of J&K and Ors Vs. Javid Hussain Dar and Ors) and other connected matters. Therefore, the petition at hand be also disposed of, in the same terms.

That being so, we are not required to delve any further into the merits. The petition is, accordingly, disposed of in terms of the decision rendered by this Court in UT of J&K and Ors Vs. Javid Hussain Dar and Ors (supra).

                                 (RAJNESH OSWAL)                         (ARUN PALLI)
                                     JUDGE                               CHIEF JUSTICE

                SRINAGAR
                14-10-2025
                Junaid




Junaid Ayoub
I attest to the accuracy
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