Mohammad Iqbal Wana vs Mir Altaf Mustafa Nehvi
2025 Latest Caselaw 85 J&K/2

Citation : 2025 Latest Caselaw 85 J&K/2
Judgement Date : 7 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Iqbal Wana vs Mir Altaf Mustafa Nehvi on 7 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CPSW No. 711/2016

Mohammad Iqbal Wana                           ..... Petitioner(s)

              Through:

              Vs

Mir Altaf Mustafa Nehvi                     ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                          ORDER

07.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

11.07.2025.

(Rahul Bharti) Judge SRINAGAR 07.05.2025 Muneesh

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