Mohammad Shaban Ganai And Anr vs Mushtaq Ahmad Rather
2025 Latest Caselaw 80 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Shaban Ganai And Anr vs Mushtaq Ahmad Rather on 7 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                  11
                                                  Regular

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                    FAO No. 12/2020
Mohammad Shaban Ganai and anr.
                                    ..... Petitioner (s)

                            Through: Mr. N A Kouchai, Adv.

                         V/s

Mushtaq Ahmad Rather
                                                  ..... Respondent(s)
                            Through:   Mr. Rouf Parray, Adv.
Coram:
                Hon'ble Mr. Justice Sanjay Dhar, Judge

                                   ORDER

07.05.2025

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 07.05.2025 Aasif