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Sadaf Niyaz Shah vs Syed Gh. Rabbani Shah And Another
2025 Latest Caselaw 68 J&K/2

Citation : 2025 Latest Caselaw 68 J&K/2
Judgement Date : 6 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Sadaf Niyaz Shah vs Syed Gh. Rabbani Shah And Another on 6 May, 2025

Author: Rahul Bharti
Bench: Rahul Bharti
                                                               2022:JKLHC-SGR:7166




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CM(M) No. 15/2022

Sadaf Niyaz Shah                                 ..... Petitioner(s)

              Through:

              Vs

Syed Gh. Rabbani Shah and another              ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                             ORDER

06.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

10.07.2025.

(Rahul Bharti) Judge SRINAGAR 06.05.2025 Muneesh

 
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