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Kirmania Model High School vs Union Territory Of J And K And Ors
2025 Latest Caselaw 29 J&K/2

Citation : 2025 Latest Caselaw 29 J&K/2
Judgement Date : 5 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Kirmania Model High School vs Union Territory Of J And K And Ors on 5 May, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                        Sr. No. 1

               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT SRINAGAR

                                         CM(2539/2025) IN LPA 97/2025
             KIRMANIA   MODEL    HIGH                          SCHOOL ...Petitioner(s)/appellant(s)
             BATWINA(SENIOR CITIZEN)

              Through:           Mr. Zaffar Shah, Sr. Advocate.

                                                         Vs.
             UNION TERRITORY OF J AND K AND ORS                                    ...Respondent(s)

              Through:
             CORAM:
             HON'BLE THE CHIEF JUSTICE
             HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

05-05-2025

This is an application seeking condonation of delay of 191 days in filing the accompanying appeal.

Notice in the application as also in the main case. For we are informed that another appeal (LPA No. 279/2024) arising out of the same judgment, wherein notices were already issued, is pending for 15.05.2025.

Adjourned to 14.07.2025, to be heard with LPA No. 279/2024.




                                 (RAJNESH OSWAL)                          (ARUN PALLI)
                                     JUDGE                                CHIEF JUSTICE

                SRINAGAR
                05-05-2025
                Junaid




Junaid Ayoub
I attest to the accuracy

and authenticity of this document

 
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