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Anu Radha And Another vs Alok Kumar And Others
2025 Latest Caselaw 1555 J&K

Citation : 2025 Latest Caselaw 1555 J&K
Judgement Date : 28 May, 2025

Jammu & Kashmir High Court

Anu Radha And Another vs Alok Kumar And Others on 28 May, 2025

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                    Serial No.73
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU
                                                        CCP(S) No.437/2024


                 Anu Radha and another                                            ....Petitioner(s)
                                   Through :-      Ms. Urvashi Kichloo, Advocate vice
                                                   Mr. P.N.Bhat, Advocate
                        V/s
                 Alok Kumar and others                                          ....Respondent(s)


                                   Through :-      Mr. Jagmeet Kour, Advocate vice
                                                   Mr. Raman Sharma, AAG

                 CORAM: HON'BLE MS.JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                   ORDER

28.05.2025

By this application, the petitioners seek impleadment of new incumbents, whose particulars are given in paragraph No.2 of the application.

For the reasons stated in the application, the same is allowed and the new incumbents, namely, Shantmanu, Naseem Javed Choudhary and Kamal Kishore Badyal, whose particulars are mentioned in paragraph No.2 of the application are impleaded as respondents in the contempt petition.

Learned counsel for the petitioners to file fresh memo of parties. Ms. Jagmeet Kour, assisting counsel to Mr. Raman Sharma, AAG waives notice on behalf of the newly impleaded respondents. She seeks and is granted four weeks' time for filing compliance report/statement of facts strictly in conformity with judgment dated 15.12.2021.

List on 18th July, 2025.

\ ) (Moksha Khajuria Kazmi) Judge Jammu:

28.05.2025 Vinod

 
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