Nazir Ahmad Bhat vs Ut Of J&K And Ors
2025 Latest Caselaw 152 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Bhat vs Ut Of J&K And Ors on 13 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                    Serial No. 17
                                                                                    Regular Cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR


                                                    WP(C) No. 3282/2023
                                                     CM No. 7878/2023


                Nazir Ahmad Bhat
                                                                          ..... Appellant/petitioner(s)
                                                         Through: -
                               Mr. R. A. Jan, Sr. Advocate with Ms. Humaira Sajad, Advocate

                                                              V/s
                UT of J&K and Ors.
                                                                                  ..... Respondent(s)

Through: -

Mr. Mohammad Younis, Advocate vice Mr. A. R. Malik, Sr. AAG CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE SANJAY PARIHAR, JUDGE

(ORDER) 13.05.2025

Heard. Judgment is reserved.

(SANJAY PARIHAR) (SANJEEV KUMAR) JUDGE JUDGE

SRINAGAR 13.05.2025 "Mohammad Yasin Dar"