Adil Hamid Wani vs Ut Th. Police Station Mattan
2025 Latest Caselaw 149 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Adil Hamid Wani vs Ut Th. Police Station Mattan on 13 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                   Serial No. 10
                                                                   Regular Cause List.


         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                          Bail App 71/2025 CrlM(557/2025)
Adil Hamid Wani.
                                                                  ...Petitioner(s)
               Through:   Mr. Aswar R. Attar, Advocate.

                                        VERSUS

UT th. Police Station Mattan.

               Through:   Mr. Jahangir Iqbal Ganie, Sr. Advocate with
                          Mr. Khursheed Ah Dar and Ms Mehnaaz Qadir, Adv.
                          Mr. Illyas Laway, GA.
                                                            ...Respondent(s)

CORAM:
    HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
                                   ORDER

13.05.2025

Issue notice to the respondent. Mr Ilyas Laway, GA enter

appearance and accepts notice on behalf of respondent.

Mr. Khursheed Ah Dar, Advocate who is on caveat on behalf of

the complainant enters appearance and accepts notice on behalf of

complainant.

Arguments heard.

Reserved for judgment.

(Sanjay Dhar) Judge

SRINAGAR 13.05.2025 Sarvar