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Subash Chander Gupta vs Oriental Insurance Co. & Ors
2025 Latest Caselaw 143 J&K

Citation : 2025 Latest Caselaw 143 J&K
Judgement Date : 15 May, 2025

Jammu & Kashmir High Court

Subash Chander Gupta vs Oriental Insurance Co. & Ors on 15 May, 2025

Author: Rahul Bharti
Bench: Rahul Bharti
                                                   Serial No. 01


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 2835/2002
IA No. 3267/2014
CM No. 2055/2023


Subash Chander Gupta

                                       .....Appellant(s)/Petitioner(s)

                  Through: Mr. Sunil Sethi, Sr. Advocate with
                           Mr. Paras Gupta, Advocate

             Vs

Oriental Insurance Co. & Ors.
                                                 ..... Respondent(s)


                  Through: None

CORAM:    HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                         ORDER

(15.05.2025)

01. Given the fact that this is perhaps one of the oldest writ

petitions pending in this court and being a matter which

has been heard at length, as such, both the parties are

called upon to submit their written submissions with a

caveat that in case the written submissions from the

respective sides do not come forward the case would be

reserved for judgment.

02. List again on 05.06.2025.

(RAHUL BHARTI) JUDGE JAMMU 15.05.2025 SUNIL

 
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