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Bashir Ahmad Thakur vs Additional Registrar Cooperative ...
2025 Latest Caselaw 1185 J&K/2

Citation : 2025 Latest Caselaw 1185 J&K/2
Judgement Date : 27 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Bashir Ahmad Thakur vs Additional Registrar Cooperative ... on 27 May, 2025

Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
                                                         S. No. 07
                                                         Regular Cause List
   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                               CCP (S) 459/2022

Bashir Ahmad Thakur                               ...Appellant/Petitioner(s)

Through: Mr. Rasik Ahmed vice
         Mr. B.A. Bashir, Sr. Advocate
                                Vs.

Additional Registrar Cooperative Societies                ...Respondent(s)

Through:      Mr. Faheem Nisar Shah, GA
CORAM:
  HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                  ORDER

27.05.2025 Mr. Rasik, Advocate, appearing vice Mr. B. A. Bashir, Sr. Advocate, seeks and is granted two weeks' time to file response to the compliance report filed by respondents as the same is not in tune with the judgment passed by this Court.

List on 28.07.2025.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.05.2025 Misba

 
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