Sheikh Mubashir vs Housing And Urban Development(State ...
2025 Latest Caselaw 1 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Sheikh Mubashir vs Housing And Urban Development(State ... on 1 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                             48
                                             Regular

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          SWP 565/2015
                                                  IA(1/2015[1135/2015])
Sheikh Mubashir
                                                  ..... Petitioner (s)

                       Through:   Mr. Mian Tufail, Advocate.

                    V/s

Housing and Urban Development(State Government)
                                              ..... Respondent(s)
                    Through: Mr. Ilyas Laway, GA.
Coram:
          Hon'ble Mr. Justice Sanjay Dhar, Judge

                              ORDER

01-05-2025

Reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 01-05-2025 Sarvar