M/S New G Q Constructions vs Union Territory Of J&K & Ors
2025 Latest Caselaw 940 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S New G Q Constructions vs Union Territory Of J&K & Ors on 17 March, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                               39
                                               Regular

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                                    WP(C)No. 1260/2022

M/s New G Q Constructions
                                                     ..... Petitioner (s)

                       Through:    Mr. S A Makroo, Sr. Adv.
                                   with Mr. Rahil Noor, Adv.

                    V/s

Union Territory of J&K & Ors
                                               ..... Respondent(s)
                       Through:    Mr. Illyas Laway, GA
Coram:
             Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                               ORDER

17.03.2025

1. Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 17.03.2025 Aasif