Hakim Din vs Ut Of J&K And Others
2025 Latest Caselaw 954 J&K

Jammu & Kashmir High Court

Hakim Din vs Ut Of J&K And Others on 17 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                    Serial No. 1

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU
           Bail App No. 270/2024
           c/w
           CRM(M) No. 856/2024
           CrlM No. 1767/2024

           Hakim Din                                              .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Yasser Sultan Shan, Advocate.
                                    vs
           UT of J&K and others                                             ..... Respondent(s)
                                         Through: Mr. Eishan Dadichi, GA.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

17.02.2025

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 17.02.2025 Sahil Padha