Ishtiaq Hussain And Ors vs Farooq Ahmed And Ors
2025 Latest Caselaw 910 J&K

Jammu & Kashmir High Court

Ishtiaq Hussain And Ors vs Farooq Ahmed And Ors on 10 February, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                      Sr. No.63


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
Case: CPSW No.02/2013 in [SWP
      No.2059/2011]


Ishtiaq Hussain and ors.                                         .....Petitioner(s)


                      Through: None.

                 Vs


Farooq Ahmed and ors.                                          ..... Respondent(s)

                      Through: Mr. Adarsh Bhagat, Govt. Advocate.



CORAM:
   HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

10.02.2025

Learned counsel appearing for the respondents seeks and is granted three

weeks, as last and final opportunity, for filing statement of facts/ compliance

report strictly in consonance with the judgment dated 28.12.2011. He is also

directed to keep the record available on the next date of hearing.

List on 15.04.2025.

( Moksha Khajuria Kazmi ) Judge Jammu 10.02.2025 Narinder