Raja Banoo vs Kmar Rajeev Ranjan And Ors
2025 Latest Caselaw 749 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Raja Banoo vs Kmar Rajeev Ranjan And Ors on 17 February, 2025

                                                                 Serial No. 94
                                                                 Regular List

       IN HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                            CCP(S) No. 9/2025

Raja Banoo                                                 ...Petitioner(s)

Through: Mr. Ajaz Chesti, Adv.
                                     Vs.

Kmar Rajeev Ranjan and Ors.                               ...Respondent(s)



Through: Mr. Alla ud Din Ganaie, AAG.

CORAM:
        HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE.
                                  ORDER

17.02.2025

Statement of facts has not been filed. Learned counsel for the respondents seeks and is granted week's time to file the statement of facts/compliance report in terms of Judgment dated 23rd August, 2024, passed by this Court in WP(C) No. 177/2023.

Respondents 3 and 4 shall remain present before the Court on the next date of hearing positively, in connection whereof, the Registry shall issue notice to them.

List again on 25th February, 2025, higher up.

(MOHD YOUSUF WANI) JUDGE SRINAGAR:

17.02.2025 "Shamim Dar"