Talib Hussain And Another vs Abdul Majeed And Another
2024 Latest Caselaw 2269 j&K

Jammu & Kashmir High Court

Talib Hussain And Another vs Abdul Majeed And Another on 30 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                   Sr. No. 191
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                               MA No. 36/2024

Talib Hussain and another                           .... Petitioner/Appellant(s)

                          Through:-    Mr. M.A. Bhat, Advocate


                   V/s

Abdul Majeed and another                                      .....Respondent(s)

                          Through:-
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

30.10.2024

Issue notice to the respondents, returnable within four weeks. Petitioner to

take requisite steps for service within one week.

List on 02.12.2024.

Meanwhile, subject to objections and till next date of hearing before the

Bench, impugned order/judgment shall stay.

(VINOD CHATTERJI KOUL) JUDGE

Jammu:

30.10.2024 Vishal