Sheraz Ahmed Mir Alias Bedi vs Ut Of J&K & Ors
2024 Latest Caselaw 2190 j&K

Citation : 2024 Latest Caselaw 2190 j&K
Judgement Date : 22 October, 2024

Jammu & Kashmir High Court

Sheraz Ahmed Mir Alias Bedi vs Ut Of J&K & Ors on 22 October, 2024

                                                 Serial No. 04


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
Case:-    HCP No. 46/2024

Sheraz Ahmed Mir Alias Bedi          .....Appellant(s)/Petitioner(s)
Thaftab Ahmed Mir


                  Through: Mr. Mehtab Gulzar, Advocate.

             Vs

UT of J&K & Ors.
                                               ..... Respondent(s)

                  Through: Mr. Pawan Dev Singh, Dy. AG.

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                              ORDER

(22.10.2024)

01. Heard.

02. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 22.10.2024 Bunty

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