Divisional Manager J&K Forest vs Ghulam Hussan Daing
2024 Latest Caselaw 2189 j&K

Citation : 2024 Latest Caselaw 2189 j&K
Judgement Date : 22 October, 2024

Jammu & Kashmir High Court

Divisional Manager J&K Forest vs Ghulam Hussan Daing on 22 October, 2024

                                                  Serial No. 10


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
Case:-    MA No. 109/2007

Divisional Manager J&K Forest         .....Appellant(s)/Petitioner(s)
Corporation


                  Through: Mr. Vipan Gandotra, Advocate.

             Vs

Ghulam Hussan Daing
                                                ..... Respondent(s)

                  Through: Mr. M. P. Gupta, Advocate.

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                              ORDER

(22.10.2024)

01. Heard.

02. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 22.10.2024 Bunty

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